Madhya Pradesh High Court
M/S Ashkom Media India Pvt. Ltd. vs M/S Zep Infratech Ltd. on 14 February, 2020
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 AA-101-2018
The High Court Of Madhya Pradesh
AA-101-2018
(M/S ASHKOM MEDIA INDIA PVT. LTD. Vs M/S ZEP INFRATECH LTD. AND OTHERS)
13
Jabalpur, Dated : 14-02-2020
Mr. Rajesh Kumar Patel, learned counsel for the appellant.
Mr. Karamjeet Singh Wadhwa, learned counsel for the respondent
No.7.
List the case on 21.04.2020.
(SUBODH ABHYANKAR) JUDGE Vikram Digitally signed by VIKRAM SINGH Date: 17/02/2020 17:09:09