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Madhya Pradesh High Court

M/S Ashkom Media India Pvt. Ltd. vs M/S Zep Infratech Ltd. on 14 February, 2020

Author: Subodh Abhyankar

Bench: Subodh Abhyankar

                                                           1                                    AA-101-2018
                               The High Court Of Madhya Pradesh
                                           AA-101-2018
                              (M/S ASHKOM MEDIA INDIA PVT. LTD. Vs M/S ZEP INFRATECH LTD. AND OTHERS)

                     13
                     Jabalpur, Dated : 14-02-2020
                              Mr. Rajesh Kumar Patel, learned counsel for the appellant.
                              Mr. Karamjeet Singh Wadhwa, learned counsel for the respondent

No.7.

List the case on 21.04.2020.

(SUBODH ABHYANKAR) JUDGE Vikram Digitally signed by VIKRAM SINGH Date: 17/02/2020 17:09:09