Section 38(2)(vii) in The Indian Institutes of Information Technology (Public-Private Partnership) Act, 2017

[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(2)(vii) in The Indian Institutes of Information Technology (Public-Private Partnership) Act, 2017

(vii)three persons of eminence, of which at least one shall be a woman, in academia, industry or public service, to be nominated by the Co-ordination Forum; and

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Union of India - Subsection

Section 38(2)(vii) in The Indian Institutes of Information Technology (Public-Private Partnership) Act, 2017