Supreme Court - Daily Orders
Navtej Singh Johar vs Union Of India Ministry Of Law And ... on 11 July, 2018
Bench: Chief Justice, Rohinton Fali Nariman, A.M. Khanwilkar, D.Y. Chandrachud, Indu Malhotra
ITEM NO.501 COURT NO.1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Criminal) No(s).76/2016
NAVTEJ SINGH JOHAR Petitioner(s)
VERSUS
UNION OF INDIA
MINISTRY OF LAW AND JUSTICE SECRETARY Respondent(s)
(PART-HEARD)
[IA No.6604/2018-IMPLEADMENT and IA No.6712/2018-IMPLEADMENT and IA
No.6791/2018-INTERVENTION APPLICATION and IA No.6946/2018-
INTERVENTION and IA No.10779/2018-INTERVENTION APPLICATION AND
CRLMP.NO.65854/2018 - APPLICATION FOR IMPLEADMENT AND
CRLMP.NO.65857/2018 - APPLICATION FOR PERMISSION TO APPEAR AND
ARGUE IN PERSON]
WITH
[ITEM NO.501.1 - W.P.(C) No.572/2016 (X)];
[ITEM NO.501.2 - W.P.(Crl.) No.88/2018 (PIL-W)
(FOR ADMISSION and IA No.56906/2018-IA FOR EX-PARTE AD-INTERIEM
RELIEF)];
[ITEM NO.501.3 - W.P.(Crl.) No.100/2018 (X)];
[ITEM NO.501.4 - W.P.(Crl.) No.101/2018 (X)]; and
[ITEM NO.501.5 - W.P.(Crl.) No.121/2018 (X)
I.A.No.73810/2018 – Ex-parte ad-interim relief].
Date : 11-07-2018 These petitions were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Mr. Saurabh Kirpal, Adv.
WP(Crl.)No.76/16 Mr. Mahesh Agarwal, Adv.
Dr. Menaka Guruswamy, Adv.
Ms. Arundhati Katju, Adv.
Mr. Neeha Nagpal, Adv.
Mr. Sagar Gupta, Adv.
Signature Not Verified Ms. Devanshi Singh, Adv.
Digitally signed by
SUBHASH CHANDER Ms. Pritha Srikumar Iyer, Adv.
Date: 2018.07.11
17:55:55 IST
Reason: Mr. Nikhil Rohatgi, Adv.
Mr. Shashank Khurana, Adv.
for
Mr. E.C. Agrawala, Adv. [AOR]
... /2
WP(Crl.)No.76/16 etc. ... (contd.)
- 2 -
WP(C)No.572/16 Ms. Jayna Kothari, Adv.
Mr. Rohit Sharma, Adv.
Mr. Rounak Nayak, Adv.
Mr. Anshul Chowdhary, Adv.
Mr. Atul Agarwal, Adv.
Ms. Jayna Kothari, Adv.
Ms. Disha Chaudhari, Adv.
Mr. O.P. Bhadani, Adv. [AOR]
WP(Crl.)No.88/18 Mr. Arvind Datar, Sr. Adv.
Mr. Saurabh Kirpal, Adv.
Ms. Neeha Nagpal, Adv.
Dr. Menaka Guruswamy, Adv.
Ms. Arundithi Katju, Adv.
Ms. Pritha Srikumar Iyer, Adv.
Mr. Devanshi Singh, Adv.
Mr. Sagar Gupta, Adv.
Mrs. Shally Bhasin, Adv. [AOR]
WP(Crl.)No.100/18 Mr. Anand Grover, Sr. Adv.
& 101/18 Mr. Sunil Fernandes, Adv. [AOR]
Ms. Astha Sharma, Adv.
Mr. Nupur Kumar, Adv.
Ms. Tripti Tandon, Adv.
Mr. Suraj Sanap, Adv.
Ms. Anju Thomas, Adv.
Ms. Priyansha Sharma, Adv.
Ms. Priyam Cherian, Adv.
Mr. Samyak Gangwal, Adv.
Ms. Aarushi Mahajan, Adv.
WP(Crl.)No.121/18 Dr. Menaka Guruswamy, Adv.
Ms. Arundhati Katju, Adv.
Ms. Pritha Srikumar, Adv.
Mr. Arun Srikumar, Adv.
Ms. Vasudha Shakma, Adv.
Mr. Sagar Gupta, Adv.
Mr. Kaustav Saha, Adv.
Ms. Neha Mathen, Adv.
Ms. Pritha Srikumar, Adv. [AOR]
For Respondent(s)/ Mr. Shyam Divan, Sr. Adv.
Applicant(s) Mr. Jawahar Raja, Adv.
IA No.6604/18 Mr. Pukhrambam Ramesh Kumar, Adv. [AOR]
Mr. Chinmay Kanojia, Adv.
Mr. Arvind Narran, Adv.
Mr. Siddharth Narrian, Adv.
... /3
WP(Crl.)No.76/16 etc. ... (contd.)
- 3 -
Mr. Tushar Mehta, ASG
Mr. S.S. Shamshery, Adv.
Mr. Rajat Nair, Adv.
Ms. Swati Ghindiyal, Adv.
Mr. R. Bala, Adv.
Mr. T.A. Khan, Adv.
Mr. Arvind Kumar Sharma, Adv. [AOR]
Mr. Nikhil Nayyar, Adv. [AOR]
Ms. Amritanandu Chakravorty, Adv.
Mr. Mihir Samsan, Adv.
Mr. Shreya Munoth, Adv.
Ms. Deepanshi Ishar, Adv.
Ms. Liz Mathew, Adv. [AOR]
Mr. Chander Uday Singh, Sr. Adv.
Mr. Gautam Narayan, Adv. [AOR]
Mr. Chinmay Kanojia, Adv.
Mr. Rajesh Aggarwal, Adv. [AOR]
Mr. Purushothamana Mulloli-in-person
IA No.91520/18 Mr. Robin R. David, Adv.
Mr. Munawwar Naseem, Adv.
Ms. Palak Misra, Adv.
Mr. Dhiraj A. Phillip, Adv.[AOR]
IA. D.No.911467 Mr. Pallav Mongia, Adv. [AOR]
Mr. Ravi Sharma, Adv.
Mr. Sabyasachi Bhandari, Adv.
Mr. Pankaj Singh, Adv.
Dr. R.R. Kishore, Adv.
Mr. Mushtaq Ahmad, Adv.
UPON hearing the counsel the Court made the following
O R D E R
The hearing of the matter continued. Put up for further hearing tomorrow, the 12th July 2018.
(Subhash Chander) (H.S. Parasher) AR-cum-PS Assistant Registrar