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State of Rajasthan - Section

Section 11 in The Rajasthan Grant & Payment of Old Age Pension Rules, 1974

11. Right to appeal.

- An appeal against the order of the sanctioning authority rejecting a claim for pension shall lie to the Collector. The appeal should be made within two months from the date of communication of the order by the sanctioning authority. The Government in the Social Welfare Department may, however, in its discretion review the order passed by the Collector.