Section 14(2) in The Central Motor Vehicles Rules, 1989
(2)[ An application for an International Driving Permit shall be made in Form 4-A and shall be accompanied by(a)valid driving license issued by the licensing authority under these rules;(b)appropriate fee as specified in rule 32;(c)three copies of the applicants recent passport photograph;(d)a medical certificate in Form 1-A;(e)valid proof of Indian Nationals;(f)valid proof of passport; and(g)valid proof of visa,wherever applicable.]
