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Himachal Pradesh High Court

Bishan Dutt vs . State Of H.P And Ors. on 6 May, 2022

Bench: Sabina, Satyen Vaidya

Bishan Dutt Vs. State of H.P and ors.

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Cr.A No.655 of 2019 6.5.2022 Present: Mr. Saurav, Advocate, vice Mr. Chetan Sharma, Advocate, for the appellant. Mr. Kamal Kant, Deputy Advocate General, for the respondent­State.

At the request of learned counsel for the appellant, list after two weeks.

                         r                            (Sabina)

                                                       Judge



                                                 (Satyen Vaidya)



            6 May, 2022
             th
                                                    Judge
           (mamta/sushma)







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