Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 9] [Entire Act] State of Karnataka - Subsection Section 9(1) in The Karnataka Prohibition Act, 1961 (1)The State Government may constitute one or more medical boards for such areas and consisting of such members as it may deem fit.
