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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Haryana - Subsection

Section 14(3) in The Haryana Homoeopathic Practitioners (General) Rules, 1975

(3)Every appeal shall be accompanied by a certified copy of order appealed against and shall contain the following particulars :-
(a)the date of the order against which the appeal is preferred;
(b)the grounds of the appeal briefly but clearly set out.