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[Cites 0, Cited by 1] [Section 54(2)] [Section 54] [Entire Act]

State of Manipur - Subsection

Section 54(2)(b) in The Manipur Panchayati Raj Act, 1994

(b)not less than one-third of the total number of offices of Adhyaksha and Up-Adhyaksha in the State from each category which are reserved for persons belonging to the Scheduled Castes, the Scheduled Tribes and those which are unreserved, for women: