M/S. Velko Infratek Projects Private ... vs Sashibhushan Kumar,I.A.S on 18 November, 2022

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Andhra Pradesh High Court - Amravati

M/S. Velko Infratek Projects Private ... vs Sashibhushan Kumar,I.A.S on 18 November, 2022

Bench: Ninala Jayasurya

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(SHOW CAUSE NOTICE BEFORE ADMISSION)
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVAT
(rina Jurisdiction)
FRIDAY, THE EKSHTEENTH DAY OF NOVEMBER
TWO THOUSAND AND TWENTY TWO
PRESENT:
THE HONGURABLE SRI JUSTICE NINALA JAYASURYA

CONTEMPT CASE NO: 8174 OF 2082
Behe:
M/s. Veliko Infrates Projecie Private 1 imited. Represented by fs Girestear, or
weagapucl Rama Bac, Rio H. No.&o-10-2, Geyatri Nagar, Vieyawada -
2500 ;
es Petitioner
AND
Sr Sashibhushan Kumar). AS, Principal Secretary, irrigation Department,
AR. Secretariat Buildings, VELAGAPUDI, Guntur District
s. Si S.S. Rawat, Princinog! Sacretary, Department of Finance and Planning, AP,
Secretariat Building, VELAGAPUD Guntur District - | mn nee S02

S. Srl. Gnandraseakhar, The Managing Director, A.PS.LOM. Regd. Oise,
tpor No.28-26-37, Srd soar, armmane i:etate, Opp. An on Pradesh,
Prakasam Road, Gover norpet VVIAYAWADS ~ $20 002. NUPR. . sino

4 SK. Hanook, The Su perinfending Engineer, APS. D.C, ,, Glre
Mariyapuram, msar Catholic Church KAL JAPA - 546 009.
Sri. Venu Gopal, The Executive Engineer, AP SDC. Division, Naar

Bypass Road, ONGOLE, Prakasa Oistic

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Ganteniiors

Whereas the peltioner has prese nied this Contempt Case under Sections 10 te
j2 of the Cx rontempt of Courts Act, T9774 through €'s counsel Sri ff Ohiukurl Narendra
Bane -prayin ma the High Gourt to puri sh fe Canlemners? negponde ents AaTPsin oy, for
wilfully disc Dey ng the orders dated O8.0G 2022 passed by the High Court in WLP.
No. 77290 9 f 2022, | uy ihe interest of justh oe.

Whereas "i @ said ogee © ning om for orders as to admission on this day and
whereas the High Court, upon per gfhe are avit fled therein, and upon Asaring
the arguments af § Sarit ohiukurl Nare "we ooate for the pattioners directed
issuance Of molice before admissi on '9 iants herein, fo show cau i
why in the croumstanoss siated mth ad inp support thereaf, the gai
should not be adit Wied,

Therefore, you namely

tat

AP. Secretariat Buddings, Vv ELS AGARUDL Guntur Dish Het
2. a S.S.Rawal, Princigal Secretary, _Daparime: "tof Finance and Planning, AP)
Seersfanat Building, VELAGAP 2UDL Guntur District - PIN S23 502

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ol. ri Sastibhushan Rumar aS, Srin oipal Secretary, irigation Depariment,
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A ED ee ER foe "ae HIGH COURT NUS, DATED: 18/41/2022 LIST ON 18.42.2003, NOTICE BEFORE ADMISSION CO.Noa. S174 of 2029

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Andhra Pradesh High Court - Amravati