Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(3) in The Prevention Of Cruelty To Animals (Slaughter House) Rules, 2001 (3)The veterinary doctor after examining the animal shall issue a fitness certificate in the form specified by the Central Government for this purpose.
