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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

Central Provinces And Berar - Subsection

Section 5(2)(xiii) in The Central Provinces and Berar Agricultural Produce Market Act, 1935

(xiii)the form in which the accounts of a market committee shall be kept, the manner in which they shall be audited and the time or times at which they shall be published;