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[Cites 0, Cited by 0] [Section 231(1)] [Section 231] [Entire Act]

NCT Delhi - Subsection

Section 231(1)(b) in The New Delhi Municipal Council Act, 1994

(b)cause to be put up or painted at a conspicuous part of any building, wall or place at or near each end, corner or entrance of such street or on some convenient part of such street, the name or number by which it is to be known;