Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act] State of Mizoram - Subsection Section 33(1)(a) in Mizoram (Land Revenue) Act, 2013 (a)non-payment of land revenue, taxes, cesses and rates assessed or imposed under any law for the time being in force in respect of the land, or