Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 461 in Punjab Jail Manual, 1996 461. When an appeal is not desired. - If any prisoner states that he does not desire to appeal he shall be asked to give in writing and the fact shall be recorded on his history ticket.
