65. Filling of casual vacancy in the office of the Adhakshya.
- In the event of removal of an Adhakshya or an Up-Adhakshya under section 64 or when a vacancy occurs in the office of the Adhakshya or Up-Adhakshya by resignation, death or otherwise, the Zilla Panchayat shall elect another Adhakshya or Up-Adhakshya as the case may be. The person so elected shall take office forthwith and shall hold office for the unexpired term of office of his predecessors.
