Supreme Court - Daily Orders
Tri Star Hotels Pvt. Ltd vs Curo India Pvt. Ltd on 26 March, 2025
ITEM NO.36 COURT NO.7 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 23762/2023
[Arising out of impugned final judgment and order dated 25-04-2023
in RA No. 48/2022 passed by the High Court of Punjab & Haryana at
Chandigarh]
TRI STAR HOTELS PVT. LTD. Petitioner(s)
VERSUS
CURO INDIA PVT. LTD. & ORS. Respondent(s)
Date : 26-03-2025 This petition was called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA
For Petitioner(s) Mr. Vijay Gupta, Adv.
Mr. Nikhil Jain, AOR
For Respondent(s) Mr. Somiran Sharma, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 21.05.2025.
(RADHA SHARMA) (DIVYA BABBAR) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by RADHA SHARMA Date: 2025.03.28 09:54:02 IST Reason: