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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Assam - Subsection

Section 55(1) in The Assam Co-operative Societies Act, 1949

(1)The Registrar shall audit or cause to be audited by some person authorised by him by general or special order in writing in this, behalf, the accounts of every registered society and society under liquidation once at least in every year.