Section 11(1A) in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2013
(1A)[ The Municipal Solid Waste and Refuse Derived Fuel based power projects shall be treated as MUST RUN' power plants and shall not be subjected to 'merit order despatch' principles.] [Added by Notification No. 49-JKSERC of 2016, dated 22.3.2016 (w.e.f. 17.5.2013).]
