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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Gujarat - Subsection

Section 54(1)(c) in Saurashtra Gharkhed, Tenancy Settlement And Agricultural lands Ordinance, 1949

(c)[ no agreement made by an instrument in writing for the sale, gift, exchange, lease or mortgage of any land or interest therein:] [Clause (c) was inserted, by Guj. 30 of 1977, s. 9.(ii).]