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State of Haryana - Section

Section 1 in The Haryana Municipal Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014

1. Short title and extent.

(1)This Act may be called the Haryana Municipal Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014.
(2)It shall extend to all the municipalities in the State of Haryana.