Section 3(5) in The Punjab Affiliated Colleges (Security of Service) Rules, 1978
(5)The Managing Committee shall, where it is not itself the inquiring authority, forward to the inquiring authority -(i)a copy of the articles of charge and the statement of imputations of misconduct or misbehaviour;(ii)a copy of the written statement of defence, if any, submitted by the employee;(iii)a copy of the statement of witnesses, if any, referred to in sub-rule (2);(iv)evidence proving the delivery of the documents requiring to be delivered to the employee under sub-rule (3); and(v)a copy of the order appointing the Presenting Officer.
