Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 152] [Entire Act]

State of Tamilnadu - Subsection

Section 152(4) in The Coimbatore City Municipal Corporation Act, 1981

(4)All registrations made and numbers affixed under this section shall be entered in a book to be kept for the purpose at the municipal office.