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[Cites 0, Cited by 0] [Section 263] [Entire Act]

State of West Bengal - Subsection

Section 263(5) in The West Bengal Motor Vehicles Rules, 1989

(5)No flexible or driving gears, except such as are approved by the Registering Authority, shall be used and they shall be so affixed that no part of the cable etc., can be readily reached by an unauthorised person. All connections shall be so made as to be capable of being sealed in an approved manner to prevent improper removal.