Supreme Court - Daily Orders
Executive Engineer (R And B) ... vs Gokul Chandra Kanungo (Dead) Thr.Lrs. on 1 August, 2019
ITEM NO.6 REGISTRAR COURT. 1 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR ANIL LAXMAN PANSARE
Civil Appeal No(s). 8990/2017
EXECUTIVE ENGINEER (R AND B) N.H.DIVISION & ORS. Appellant(s)
VERSUS
GOKUL CHANDRA KANUNGO (DEAD) THR.LRS. Respondent(s)
IA No. 106713/2019 - APPLICATION FOR SUBSTITUTION)
Date : 01-08-2019 These matters were called on for hearing today.
For Appellant(s)
Mr. Sibo Sankar Mishra, AOR
For Respondent(s)
Mr Nabab Singh, Adv.
Mr. Ashok Panigrahi, AOR
UPON hearing the counsel the Court made the following
O R D E R
Application for substitution in respect of respondent no.1(aa)(dead) is allowed, being in time.
Legal representative of respondent no.1(aa) is already on record as respondent no.1(ab) and duly represented.
Process in terms of order dt.12.10.2017.
ANIL LAXMAN PANSARE Registrar Signature Not Verified Digitally signed by HEMA JOSHI Date: 2019.08.05 09:53:02 IST Reason: