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Supreme Court - Daily Orders

Executive Engineer (R And B) ... vs Gokul Chandra Kanungo (Dead) Thr.Lrs. on 1 August, 2019

     ITEM NO.6                           REGISTRAR COURT. 1                      SECTION XI-A

                                   S U P R E M E C O U R T O F         I N D I A
                                           RECORD OF PROCEEDINGS


                                   BEFORE THE REGISTRAR ANIL LAXMAN PANSARE

                                         Civil Appeal   No(s).     8990/2017

     EXECUTIVE ENGINEER (R AND B) N.H.DIVISION & ORS.                           Appellant(s)

                                                      VERSUS

     GOKUL CHANDRA KANUNGO (DEAD) THR.LRS.                                      Respondent(s)


         IA No. 106713/2019 - APPLICATION FOR SUBSTITUTION)

     Date : 01-08-2019 These matters were called on for hearing today.


     For Appellant(s)
                                         Mr. Sibo Sankar Mishra, AOR

     For Respondent(s)
                                         Mr Nabab Singh, Adv.
                                         Mr. Ashok Panigrahi, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Application for substitution in respect of respondent no.1(aa)(dead) is allowed, being in time.

Legal representative of respondent no.1(aa) is already on record as respondent no.1(ab) and duly represented.

Process in terms of order dt.12.10.2017.

ANIL LAXMAN PANSARE Registrar Signature Not Verified Digitally signed by HEMA JOSHI Date: 2019.08.05 09:53:02 IST Reason: