Section 3(2)(a) in The Rajasthan Land Revenue (Surcharge) Act, 1960

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

(a)allowing exemption under item (a) of the Table given in sub-section (1) or the first proviso to that sub-section, as the case may be, or

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