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State of Rajasthan - Section

Section 49 in The Rajasthan Distilleries Rules, 1977

49. Ticket books and keys of locks to be kept in personal custody of officer-in-charge.

- All ticket books and the keys of all locks whether in use or not. must invariably be kept in the personal custody of the officer-in-charge when not actually in use they must be locked in the iron-safe provided for the purpose. This safe must be secured with one of the locks, so that the officer-in-charge may have one key only to carry about with him. Tickets will be used with this lock as with all others, according to the above directions: the officer-in-charge will be held personally responsible for the safe custody of the key, and for its proper use.