Section 58 in Orissa State Financial Corporation (Staff) Regulations, 1975
58. All employees to be graded.
- Every employee who is confirmed after his/her probation period is completed shall have a post in one of the grades referred to the Appendix which will be considered as his/her substantive grade, and to which he/she shall revert when he/she ceases to be-(a)under suspension, or(b)on leave or deputation, or(c)holding a temporary post or officiating in another grade.
