Chattisgarh High Court
M/S Rayalseema Con. ... vs State Of Chhattisgarh And Ors on 13 December, 2023
Author: Narendra Kumar Vyas
Bench: Narendra Kumar Vyas
Page 1 of 1
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
WPT No. 7093 of 2011
1. M/s Rayalseema Con. Sleepers Pvt. Ltd. A Company Duly
Incorporated Under The Companies Act, 1956 Having Its Office
Behind Railway Station, Kargi Road, Kota- 495113 Bilaspur
(C.G.) Through Shri V.P. Burman Senior Manager
(Administrative) S/o Lt. Shri K.L. Burman Age 50 Years Behind
Railway Station Kargi Road Kota Distt. Bilaspur CG
2. Shri V. P. Burman,Senior Manager (Administrative) M/s
Rayalseema Concrete Sleepers Pvt. Ltd. S/o Late Shri K. L.
Burman Aged About 50 Years Behind Railway Station Kargi
Road Kota - 495113
---- Petitioners
Versus
1. State Of Chhattisgarh Through Secretary Finance DKS Bhawan
Mantralaya Raipur (CG)
2. Commissioner Of Commercial Taxes, Civil Lines Raipur (C.G.)
3. Deputy Commissioner (Appeal) Commercial Tax Circle-1 Raipur
(C.G.)
4. The Divisional Railway Manager Raipur WRS Colony Raipur
(C.G.)
---- Respondents
For Petitioners : Ms. Smiti Sharma, Advocate Hon'ble Shri Justice Narendra Kumar Vyas Order on Board 13.12.2023
1. Learned counsel for the petitioner seeks permission of this Court to withdraw the present writ petition.
2. Prayer is allowed.
3. Accordingly, the present writ petition is dismissed as withdrawn.
Sd/-
(Narendra Kumar Vyas) Judge Bhumi