Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 11 in Madhu Babu Pension Yojana Rules, 2008 11. The Sub-Collector shall maintain the Register in Form MBPY-III in order of priority of the applications as indicated by the B.D.O. Gram Panchayat-wise/Block-wise/N.A.C.-wise/Municipality-wise.
