Madhya Pradesh High Court
Ramautar Singh vs The State Of Madhya Pradesh on 5 August, 2025
1 WP-740-2013 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR WP No. 740 of 2013 (RAMAUTAR SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 05-08-2025 Parties through their counsel.
At the request of counsel appearing for the petitioner, list the matter after four weeks with an understanding that the matter would be heard.
(AMIT SETH) JUDGE Van Signature Not Verified Signed by: VANDANA VERMA Signing time: 05-Aug-25 7:32:47 PM