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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(3) in The Orissa Inland Steam Vessels Rules, 1935

(3)When a Surveyor leaves part of the survey to be completed by another Surveyor, the fee payable under Sub-rule (1) shall be divided between the two Surveyors in the proportion as Government may deem reasonable.