Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act] Union of India - Subsection Section 31(1)(iii) in The Compensatory Afforestation Fund Act, 2016 (iii)all sums of money due to the ad hoc Authority immediately before constitution of the National Authority shall be due to the National Authority;