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Union of India - Section

Section 27 in Port of Bombay Passenger Boats Rules, 1962

27. Licensee to be sober and obedient to hirers and to keep his boat clean

- Every licensee or other attendant of any boat shall at all times during such employment be sober and shall obey the reasonable orders of the persons hiring or using his boat, and shall always, when plying for hire, keep the inside of his boat clean.