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Chattisgarh High Court

Ambuja Cements Limited A Company ... vs State Of Chhattisgarh 4 Mac/1630/2017 ... on 7 March, 2018

                          HIGH COURT OF CHHATTISGARH, BILASPUR

                                              Order Sheet

                                         WPT No. 62 of 2017

                    Ambuja Cements Ltd. Versus State of Chhattisgarh & Ors.




07.03.2018

Shri Animesh Verma, Advocate for the petitioner.

List it after a week.

The interim relief earlier granted to continue till the next date of hearing.

Sd/-

(P. Sam Koshy) JUDGE Sumit