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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(1)(c) in The Special Rules for the Mulit-storeyed and Public Buildings, 1974

(c)The space so set apart as means of access shall be separately distinguished from any house gully or open space for amenity requirement prescribed under these rules.