Rajasthan High Court - Jaipur
Hdfc Bank Ltd vs Commissioner, Commercial Taxed ... on 5 April, 2022
Author: Mahendar Kumar Goyal
Bench: Mahendar Kumar Goyal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 14978/2021
HDFC Bank Ltd.
----Petitioner
Versus
Commissioner, Commercial Taxed Department & Ors.
----Respondents
For Petitioner(s) : Mr. Pankaj Gupta For Respondent(s) : Mr. Harendra Neel HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Order 05/04/2022 Learned counsel for the respondents prays for and is granted time to make his submission after going through the judgment of the Hon'ble Apex Court of India dated 24.02.2022 in Civil Appeal No.2196/2012: Punjab National Bank Vs. Union of India (UOI) and Ors.
List the matter on 12.04.2022 as prayed. Interim order, if any, to continue till next date.
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