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State of Madhya Pradesh - Section

Section 19 in The M.P. Bhoj (Open) University Adhiniyam, 1991

19. The Board of Studies.

(1)There shall be a Board of Studies for every subject or group of subjects as may be prescribed by the Statutes.
(2)The constitution of the Board of Studies, the term of office of its members and its powers and functions shall be prescribed by Statutes.