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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Madhya Pradesh - Subsection

Section 8(4) in M.P. Recognition of Secondary and Higher Secondary School Rules, 2017

(4)The Divisional Joint Director before granting recognition shall ensure that all the parameters and standards related to the Society and Trust and all regulations under Centre/State Government's various Acts, Rules or Regulations including Curriculum related to High School or/and Higher Secondary are properly followed.