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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(c) in Orissa School Education (Community Participations) Rules, 2000

(c)It shall be lawful, for the Parent-Teacher's Association to accept amount (monetary and materials) from the persons other than the members of the Parent-Teachers Association or Organisation towards corpus fund.