Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Union of India - Subsection Section 6(ii) in Central Excise Valuation (determination of price of excisable goods) Rules, 2000 (ii)value of tools, dies, moulds, drawings, blue prints, technical maps and charts and similar items used in the production of such goods;
