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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(3) in The U.P. Electricity Reforms (Transfer of the Officers and Employees from U.P. Power Corporation Limited to Uttar Pradesh Power Transmission Corporation Limited) Scheme, 2010

(3)Notwithstanding the provisional nature of transfer of personnel to the Transmission Company as per sub-clause (1) of clause 4 of this scheme, the personnel shall discharge the duties and functions as may be assigned by the Transmission company, and the Transmission Company shall have the power to exercise all administrative and disciplinary control over such personnel transferred to them as per this scheme.