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Himachal Pradesh High Court

Pritam Chandel vs State Of Himachal Pradesh & Others on 9 May, 2016

Bench: Sanjay Karol, Tarlok Singh Chauhan

    IN THE HIGH COURT OF HIMACHAL PRADESH
                     SHIMLA
                                                  CWP No.3280 of 2015
                                             Date of Decision: 09.05.2016




                                                                                .
    Pritam Chandel





                                                                    .........Petitioner.
                                         Versus
    State of Himachal Pradesh & others





                                                                   .....Respondents.
    Coram:
    The Hon'ble Mr. Justice Sanjay Karol, Judge.




                                                   of
    The Hon'ble Mr. Justice Tarlok Singh Chauhan, Judge.
    Whether approved for reporting?1No.

    For the Petitionersrt            : Mr. B.C. Negi, Senior Advocate with
                                       Mr. Rajesh Mandhotra, Advocate.

    For the Respondent :              Mr. Shrawan Dogra, Advocate General

                                      with Mr. Romesh Verma and Mr. Anup
                                      Rattan, Additional Advocate Generals-
                                      State.

                                      Mr. Manohar Lal Sharma, Advocate for


                                      R-3.

    Sanjay Karol, Judge (oral)

Mr. B.C. Negi, learned Senior Counsel, under instructions from Mr. Rajesh Mandhotra, learned counsel, seeks permission to withdraw the present petition with liberty to file the same afresh on the same cause of action. Liberty granted.

Whether reporters of the local papers may be allowed to see the judgment?

Petition stands disposed of as withdrawn, so also, pending application(s), if any.

(Sanjay Karol), .

Judge.

                                      (Tarlok Singh Chauhan)





    May 9, 2016 (KS)                           Judge.




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