Section 3(1)(a) in THE PUNJAB MUNICIPAL CORPORATION LAW (EXTENSION TO CHANDIGARH) ACT, 1994

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

(a)the previous operation of the Punjab Municipal Act, 1911 (Pun. Act III of 1911) so repealed or anything duly done or suffered thereunder, or

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