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Supreme Court - Daily Orders

Hem Raj (Deceased) Thr. Lr'S vs Pushpa . on 15 January, 2016

Bench: Fakkir Mohamed Ibrahim Kalifulla, S.A. Bobde

     ITEM NO.9                          COURT NO.5                    SECTION IVB

                               S U P R E M E C O U R T O F        I N D I A
                                       RECORD OF PROCEEDINGS

     Petition for Special Leave to Appeal (C) No......../2016
                                            CC No. 17709/2015
     (Arising out of impugned final judgment and order dated 19/03/2015
     in FAO No. 10304/2014 passed by the High Court of Punjab & Haryana
     at Chandigarh)

     HEM RAJ (DECEASED) THR. LR'S                                       Petitioner(s)

                                                 VERSUS

     PUSHPA AND ORS.                                                    Respondent(s)

     I.A. 1/2015(With condonation of delay in filing SLP)


     Date : 15/01/2016 This application was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
                         HON'BLE MR. JUSTICE S.A. BOBDE

     For Petitioner(s)
                                     Mr. Yadav Narender Singh, A.O.R.[NP}

     For Respondent(s)


                            UPON hearing counsel the Court made the following
                                              O R D E R

No representation even on second call.

The Special Leave Petition is dismissed for non-prosecution.

[KALYANI GUPTA] [SHARDA KAPOOR] COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Sanjay Kumar Date: 2016.01.19 16:47:55 IST Reason: