Supreme Court - Daily Orders
Hem Raj (Deceased) Thr. Lr'S vs Pushpa . on 15 January, 2016
Bench: Fakkir Mohamed Ibrahim Kalifulla, S.A. Bobde
ITEM NO.9 COURT NO.5 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No......../2016
CC No. 17709/2015
(Arising out of impugned final judgment and order dated 19/03/2015
in FAO No. 10304/2014 passed by the High Court of Punjab & Haryana
at Chandigarh)
HEM RAJ (DECEASED) THR. LR'S Petitioner(s)
VERSUS
PUSHPA AND ORS. Respondent(s)
I.A. 1/2015(With condonation of delay in filing SLP)
Date : 15/01/2016 This application was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
HON'BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s)
Mr. Yadav Narender Singh, A.O.R.[NP}
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
No representation even on second call.
The Special Leave Petition is dismissed for non-prosecution.
[KALYANI GUPTA] [SHARDA KAPOOR] COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Sanjay Kumar Date: 2016.01.19 16:47:55 IST Reason: