Chattisgarh High Court
R. Jayamma vs State Of Chhattisgarh 81 Wpc/3530/2018 ... on 7 January, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPC No. 3496 of 2018
R. Jayamma Versus State of CG & Others
07/01/2019 Shri R. Pradhan, counsel for the petitioner.
Shri HS Ahluwalia, Deputy AG for the State.
Shri Mayank Kumar appears on behalf of Shri
Dhiraj Wankhede, Advocate for respondent No.5.
Heard.
Issue notice to the respondents on payment of PF as per rules, failing which the Writ Petition shall automatically stand dismissed without further reference to the Bench.
Post the matter for final hearing in due course.
Sd/-
Judge (Prashant Kumar Mishra) Barve