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Chattisgarh High Court

R. Jayamma vs State Of Chhattisgarh 81 Wpc/3530/2018 ... on 7 January, 2019

          HIGH COURT OF CHHATTISGARH, BILASPUR

                             Order Sheet

                     WPC No. 3496 of 2018

             R. Jayamma Versus State of CG & Others




07/01/2019         Shri R. Pradhan, counsel for the petitioner.
                   Shri HS Ahluwalia, Deputy AG for the State.
                   Shri Mayank Kumar appears on behalf of Shri
             Dhiraj Wankhede, Advocate for respondent No.5.

Heard.

Issue notice to the respondents on payment of PF as per rules, failing which the Writ Petition shall automatically stand dismissed without further reference to the Bench.

Post the matter for final hearing in due course.

Sd/-

Judge (Prashant Kumar Mishra) Barve