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[Cites 0, Cited by 0] [Section 263] [Entire Act]

State of Rajasthan - Subsection

Section 263(d) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(d)piles are prepared at a distance, at least equal lo twice the length of the longest pile, from the place of pile-driving operations;