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[Cites 0, Cited by 0] [Section 3AC(2)] [Section 3AC] [Entire Act]

State of Haryana - Subsection

Section 3AC(2)(v) in The Haryana Development and Regulation of Urban Areas Act, 1975

(v)assist in determining the level and structuring of investments of the Government and public bodies into infrastructure projects with private participation including holding the investment or part thereof;