Patna High Court - Orders
Ram Kripal Yadav vs The State Of Bihar on 27 July, 2022
Author: Nawneet Kumar Pandey
Bench: Nawneet Kumar Pandey
IN THE HIGH COURT OF JUDICATURE AT PATNA
CRIMINAL MISCELLANEOUS No.59674 of 2021
Arising Out of PS. Case No.-67 Year-2021 Thana- NARDIGANJ District- Nawada
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RAM KRIPAL YADAV S/o Late Ram Prasad Yadav Resident of Village-
Selra, P.S.- Jaynagar, District- Madhubani. A/p- Sub- Inspector of Police Cum
S.H.O. Nardiganj, P.S.- Nardiganj, Dist.- Nawada.
... ... Petitioner
Versus
The State of Bihar
... ... Opposite Party
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with
CRIMINAL MISCELLANEOUS No. 60066 of 2021
Arising Out of PS. Case No.-67 Year-2021 Thana- NARDIGANJ District- Nawada
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1. MADAN KUMAR SINGH Son of Dinanath Singh Resident of Village -
Dhamdiha, P.S.- Koilwar, Distt.- Bhojpur , Ara. The Petitioner no.1 posted
and Working as S.I. of Police and The Petitioner no.2 Posted and Working as
A.S.I. of Police of Nardiganj Police Station, Distt.- Nawada.
2. Barelal Yadav Son ofJhakar Yadav Resident of Village - V.s. Mills,
Gopalganj, Dewapur Asraut, P.S.- and Distt.- Gopalganj. The Petitioner no.1
posted and Working as S.I. of Police and The Petitioner no.2 Posted and
Working as A.S.I. of Police of Nardiganj Police Station, Distt.- Nawada.
... ... Petitioner
Versus
The State of Bihar
... ... Opposite Party
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Appearance :
(In CRIMINAL MISCELLANEOUS No. 59674 of 2021)
For the Petitioner/s : Mr.Ravi Prakash
For the Opposite Party/s : Mr.A.G
(In CRIMINAL MISCELLANEOUS No. 60066 of 2021)
For the Petitioner/s : Mr.Md. Anisur Rahman
For the Opposite Party/s : Mr.Nirmala Kumari
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CORAM: HONOURABLE MR. JUSTICE NAWNEET KUMAR
PANDEY
ORAL ORDER
4 27-07-2022List the matter on 01.08.2022 at 2.15 p.m. (Nawneet Kumar Pandey, J) SONALI/-
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