Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Patna High Court - Orders

Ram Kripal Yadav vs The State Of Bihar on 27 July, 2022

Author: Nawneet Kumar Pandey

Bench: Nawneet Kumar Pandey

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                             CRIMINAL MISCELLANEOUS No.59674 of 2021
                     Arising Out of PS. Case No.-67 Year-2021 Thana- NARDIGANJ District- Nawada
                 ======================================================
                 RAM KRIPAL YADAV S/o Late Ram Prasad Yadav Resident of Village-
                 Selra, P.S.- Jaynagar, District- Madhubani. A/p- Sub- Inspector of Police Cum
                 S.H.O. Nardiganj, P.S.- Nardiganj, Dist.- Nawada.
                                                                                 ... ... Petitioner
                                                     Versus
                 The State of Bihar
                                                                          ... ... Opposite Party
                 ======================================================
                                                        with
                             CRIMINAL MISCELLANEOUS No. 60066 of 2021
                     Arising Out of PS. Case No.-67 Year-2021 Thana- NARDIGANJ District- Nawada
                 ======================================================
           1.     MADAN KUMAR SINGH Son of Dinanath Singh Resident of Village -
                  Dhamdiha, P.S.- Koilwar, Distt.- Bhojpur , Ara. The Petitioner no.1 posted
                  and Working as S.I. of Police and The Petitioner no.2 Posted and Working as
                  A.S.I. of Police of Nardiganj Police Station, Distt.- Nawada.
           2.     Barelal Yadav Son ofJhakar Yadav Resident of Village - V.s. Mills,
                  Gopalganj, Dewapur Asraut, P.S.- and Distt.- Gopalganj. The Petitioner no.1
                  posted and Working as S.I. of Police and The Petitioner no.2 Posted and
                  Working as A.S.I. of Police of Nardiganj Police Station, Distt.- Nawada.
                                                                                  ... ... Petitioner
                                                     Versus
                 The State of Bihar
                                                                           ... ... Opposite Party
                 ======================================================
                 Appearance :
                 (In CRIMINAL MISCELLANEOUS No. 59674 of 2021)
                 For the Petitioner/s     : Mr.Ravi Prakash
                 For the Opposite Party/s : Mr.A.G
                 (In CRIMINAL MISCELLANEOUS No. 60066 of 2021)
                 For the Petitioner/s     : Mr.Md. Anisur Rahman
                 For the Opposite Party/s : Mr.Nirmala Kumari
                 ======================================================
                 CORAM: HONOURABLE MR. JUSTICE NAWNEET KUMAR
                 PANDEY
                                       ORAL ORDER

4   27-07-2022

List the matter on 01.08.2022 at 2.15 p.m. (Nawneet Kumar Pandey, J) SONALI/-

U