Bombay High Court
Hiralal D. Karnavt @ ... vs The State Of Maharashtra on 3 June, 2019
FARAD CONTINUATION SHEET NO.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY CIVIL APPELLATE JURISDICTION CIVIL APPLICATION NO.3519 OF 2015 IN FIRST APPEAL NO.1247 OF 1988 Office Notes, Office Memoranda of Coram, appearance, Court's orders or directions Court's or Judge's orders and Registrar's orders Advocate Pranali Bhandari Present for Appellant.
CORAM : V.R. KACHARE REGISTRAR (JUDL - II) Date : 03rd June, 2019 The Learned Advocate for the Appellant states that Civil Application No.3547/2015 for Publication of Notice filed. Office to verify the same and place alongwith this Civil Application No.3519/2015, last chance. Stand over to 3 weeks.
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